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Gauhati High Court

Page No. 1/9 vs The Union Of India And 3 Ors on 3 December, 2021

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                  Page No. 1/9

GAHC010197882021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2000/2021

         CMJ UNIVERSITY and 3 ORS
         SHILLONG, MEGHALAYA, REP. BY CHANCELLOR SHRI CHANDRA MOHAN
         JHA SWASTI NIWAS, CRINOLINE FALLS, BARIK SHILLONG, MEGHALAYA

         2: CMJ FOUNDATION
          REP. BY ITS SECRETARY
          SHRI GOVIND JHA
          SWASTI NIWAS
          CRINOLINE FALLS
          BARIK
          SHILLONG
          MEGHALAYA

         3: SMT INDU RANI JHA
         W/O SHRI CHANDRA MOHAN JHA
         TRUSTEE MEMBER OF CMJ FOUNDATION
          SWASTI NIWAS
          CRINOLINE FALLS
          BARIK
          SHILLONG
          MEGHALAYA

         4: SHRI GOPAL JHA
          S/O SHRI CHANDRA MOHAN JHA
         TREASURER OF CMJ FOUNDATION
          SWASTI NIWAS
          CRINOLINE FALLS
          BARIK SHILLONG
          MEGHALAY

         VERSUS

         THE UNION OF INDIA and 3 ORS
         REP. BY THE SECRETARY, MINISTRY OF FINANCE, DEPTT. OF REVENUE,
                                                            Page No. 2/9

            NORTH BLOCK, NEW DELHI-110001

            2:THE DIRECTOR OF ENFORCEMENT
             GOVT.OF INDIA
             6TH FLOOR
             LOKNAYAK BHAWAN
             KHAN MARKET NEW DELHI-110003

            3:THE JOINT DIRECTOR
             ENFORCEMENT DIRECTORATE
             GOVT. OF INDIA
             GUWAHATI ZONAL OFFICE
             HOUSE NO.20
             BYE LANE NO.1
             RAJGARH ROAD
             GUWAHATI-781003

            4:THE ASSISTANT DIRECTOR
             ENFORCEMENT DIRECTORATE
             GOVT. OF INDIA
             GUWAHATI ZONAL OFFICE
             HOUSE NO.20
             BYE LANE NO.1
             RAJGARH ROAD
             GUWAHATI-78100

Advocate for the Petitioner   : BHSKAR DEV KONWAR

Advocate for the Respondent : MS. A GAYAN

            Linked Case : I.A.(Civil)/3652/2019

            THE UNION OF INDIA AND 3 ORS
            REPRESENTED BY THE SECY. MINISTRY OF FINANCE
            DEPTT. OF REVENUE
            NORTH BLOCK
            NEW DELHI 110001

            2: THE DIRECTOR OF ENFORCEMENT
            GOVT. OF INDIA
             6TH FLOOR
             LOKNAYAK BHAWAN
             KHAN MARKET
             NEW DELHI 110003

            3: THE JOINT DIRECTOR
            ENFORCEMENT DIRECTORATE
                                                    Page No. 3/9

GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20
BYE LANE NO. 1 RAJGARH ROAD
GUWAHATI 781003

4: THE ASSTT. DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20 BYE LANE NO. 1
RAJGARH ROAD
GUWAHATI 781003

VERSUS

CMJ UNIVERSITY AND 3 ORS
SHILLONG
MEGHALAYA
REPRESENTED BY CHANCELLOR OF CMJ UNIVERSITY
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG MEGHALAYA

2:CMJ FOUNDATION
REPRESENTED BY ITS SECY. SRI GOVIND JHA
 SWASTI NIWAS
 CHRIOLINE FALLS
 BARIK
 SHILLONG
 MEGHALAYA

3:SMTI INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ
FOUNDATION
SWASTI NIWAS
CRIOLINE FALLS
BARIK
BARIK
SHILLONG
MEGHALAYA

4:GOPAL JHA
S/O SRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
                                                                    Page No. 4/9

BARIK
SHILLONG
MEGHALAYA

Advocate for : MRS. A GAYAN
Advocate for : MS. J DEKA appearing for CMJ UNIVERSITY AND 3 ORS

Linked Case : I.A.(Civil)/3021/2017

THE UNION OF INDIA and 3 ORS

VERSUS

CMJ UNIVERSITY and 3 ORS

Advocate for : C.G.C.
Advocate for : MS.J DEKA appearing for CMJ UNIVERSITY and 3 ORS

Linked Case : WP(C)/3665/2017

CMJ UNIVERSITY and 5 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2: CMJ FOUNDATION
REP. BY ITS SECRETARY
 SHRI GOVIND JHA
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK
 SHILLONG
 MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
                                                                    Page No. 5/9

TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

VERSUS

THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003

3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

Advocate for : MS. J DEKA
Advocate for : C.G.C. appearing for THE UNION OF INDIA and 3 ORS

Linked Case : I.A.(Civil)/122/2021

CMJ UNIVERSITY AND 3 ORS.
SHILLONG
MEGHALAYA
REP. BY THE CHANCELLOR SHRI CHANDRA MOHAN JHA
                                    Page No. 6/9

SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

2: CMJ FOUNDATION
REP. BY ITS SECRETARY
 SHRI GOVIND JHA
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK
 SHILLONG
 MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

VERSUS

THE UNION OF INDIA AND 3 ORS.
REP. BY THE SECY.
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003
 3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
                                                                   Page No. 7/9

GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

Advocate for : MR B D KONWAR
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS.

Linked Case : I.A.(Civil)/1398/2021

THE UNION OF INDIA 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2: THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003

3: THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

4: THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
                                                               Page No. 8/9

BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
VERSUS

CMJ UNIVERSITY AND 3 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2:CMJ FOUNDATION
REP. BY ITS SECRETARY
 SHRI GOVIND JHA
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK
 SHILLONG
 MEGHALAYA

3:SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4:SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

Advocate for : MRS. A GAYAN
Advocate for : MR. B D KONWAR SR. ADV. appearing for CMJ UNIVERSITY AND
3 ORS
                                                                                         Page No. 9/9


                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                               ORDER

Date : 03.12.2021 Ms. V.D. Makhija, learned Senior Counsel assisted by Mr. J. Singh, learned counsel for the petitioners has submitted that an interlocutory application, I.A.(Civil)/2000/2021 is also listed together with the writ petition. The said interlocutory application has been filed against an order of the respondent authorities freezing the account of the petitioners, despite an interim order is in operation.

On the other hand, Ms. A. Gayan, learned Central Government Counsel [CGC] has submitted that the other interlocutory application, I.A.(C)/1398/2021 has been filed seeking vacation of an order dated 04.12.2020.

In view of the paucity of time the matters could not be taken up today, list these matters on 13.12.2021.

Interim order, if any, stands extended till the next date of listing.

JUDGE Comparing Assistant