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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(3)(b) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.