Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Gujarat - Subsection Section 57(1) in Birsa Munda Tribal University Act, 2017 (1)It shall be the duty of every officer, teacher and other employee of the University to ensure that the interests of die University are duly safeguarded.
