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State of Punjab - Section

Section 2 in Punjab Water Supply and Sewerage Board (Purchase Procedure)

2. Scope of application.

- These purchase procedures shall be followed in all cases (except where specifically provided otherwise by the Board) for inviting, considering and accepting tenders and regulation of purchase for :-
2.1Materials, including office furniture, stationery, office equipment etc.
2.2Machinery equipment including tools and plant.
2.3Materials and stores required for works.
2.4Services.