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State of Goa - Section

Section 15 in The Goa, Daman and Diu Town and Country Planning Act, 1974

15. Publication of regional plan.

- The [Chief Town Planner (Planning)] [Substituted by Act No. 17 of 2017, dated 9.9.2017] shall notify the regional plan as approved by the Government in the Official Gazette and also in one or more local newspapers, indicating therein the place or places where copies of the same may be inspected.