Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act] State of Punjab - Subsection Section 54(3)(a) in The Punjab Town Improvement Trust Rules, 1939 (a)repayment of moneys belonging to other persons and held in deposit, and of moneys collected by or credited to the Trust by mistake;