Section 15 in M.P. Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016
15. Protection of Action taken in good faith under this Act.
- No suit, prosecution or legal proceeding shall lie before any Court or authority against any public servant for anything done or intended to be done in good faith in performance of duty in pursuant to this Act or the rules made there under.
