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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2)(iii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(iii)to arrange for co-ordination of studies and teaching in affiliated colleges recognised institutions and approved institutions;