Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3) in Pepsu Road Transport Corporation Rules, 1977

(3)The Corporation may provide a staff car for the use of the Chairman for the discharge of his duties under the Act; and where the Chairman uses such staff car for any journey no travelling allowance shall be paid to him in respect of that journey.