Delhi High Court - Orders
Karamvir Singh & Ors vs Union Of India & Ors on 18 December, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Asha Menon
$~ 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 12083/2019
KARAMVIR SINGH & ORS. .....Petitioners
Through: None.
versus
UNION OF INDIA & ORS. .....Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 18.12.2020
1. The counsels are not willing for physical hearing.
2. List on 14th January, 2021.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
DECEMBER 18, 2020 mw