Delhi High Court - Orders
Subham Bhardwaj vs Rita Mali & Ors (Bajaj Allianz General ... on 12 February, 2019
Author: I.S.Mehta
Bench: I.S.Mehta
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 488/2018 & CM APPL. 21187-21188/2018
SUBHAM BHARDWAJ ..... Appellant
Through: Mr.Vikrant Singh Bais, Advocate
versus
RITA MALI & ORS (BAJAJ ALLIANZ
GENERAL COMPANY LIMITED) ..... Respondents
Through: Mr.A.K.Soni, Advocate for R-6.
CORAM:
HON'BLE MR. JUSTICE I.S.MEHTA
ORDER
% 12.02.2019 Service is complete. Admit.
List in due course.
I.S.MEHTA, J FEBRUARY 12, 2019 sr