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[Cites 0, Cited by 0] [Section 35(17)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(17)(v) in The Limited Liability Partnership Rules, 2009

(v)The LLP administrator shall, within 30 days of the making of order or orders under sub-rule (15) cause certified copy thereof to be filed with the Registrar concerned in Form 22 along with fee as mentioned in Annexure "A".