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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(h) in Tamil Nadu District Municipalities Building Rules, 1972

(h)Passage giving access to staircase. - Even passage in a building in the ground floor shall, in no part, be less than the width of the staircase of such building to which it gives access: