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[Cites 0, Cited by 0] [Section 271(2)] [Section 271] [Entire Act]

State of West Bengal - Subsection

Section 271(2)(c) in The West Bengal Motor Vehicles Rules, 1989

(c)In case, the design is not found satisfactory, the organisation shall advise the applicant to that effect, and recommend such changes in the design as may be required, to make the trailers suitable for the desired load.