Section 45(2) in The Orissa Co-operative Societies Rules, 1965

[Cites 0, Cited by 0] [Section 45] [Entire Act]

(2)For the purpose of administration of the Co-operative Education Fund, there shall be a Committee consisting of the following five members:

(a)	President of the State Co-operative Union	...	Chairman
(b)	One nominee of the Registrar	...	Member
(c)	One representative of an Apex Society	...	Member
(d)	One representative of the Central Co-operative Bank	...	Member
(e)	Secretary of the State Co-operative Union	...	Member-Secretary

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