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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(a) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(a)"serious crime" includes a crime involving an offence under the Official Secrets Act, 1923 (19 of 1923);