Supreme Court - Daily Orders
Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 26 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.806 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1412/2017
ABHIJEET NAND KISHORE SINGH Petitioner(s)
VERSUS
VIVEK KUMARI IDAR Respondent(s)
(FOR ADMISSION and)
Date : 26-07-2018 This petition was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
M/S. Karanjawala & Co., AOR
For Respondent(s) Mr. Ankur Saigal, Adv.
for
Mr. E.C. Agrawala, Adv. [AOR]
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed next week before appropriate Bench as per roster.
(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SUBHASH CHANDER Date: 2018.07.26 17:27:03 IST Reason: