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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(2)In making a selection under sub-section (1) such person may also select land for the separate unit:Provided that the land selected for the separate unit, after adding the land held by such unit shall not exceed the ceiling area applicable to such unit.