Section 185 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
185. De shoring.
- The employer shall ensure at a construction site of a building or other construction work that-(a)when shoring is removed, sufficient props are left in place of such shoring to prevent any possible hazard; and(b)de shoring is adequately braced or tied together with support to prevent any hazard.Chapter-XVIII Stacking and unstacking
