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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Business Facilitation Act, 2018

(1)The Government may, by notification from time to time, specify the investment limit upto which or issue of acknowledgment certificate shall be made to the District Level Nodal Agency. All applications exceeding the said investment limit shall be made to the State Level Nodal Agency.