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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(1)An application for maintenance under Section 4 shall be made in Form 'A', in the manner laid down in clauses (a) and (b) of sub-Section (1) of Section 5.