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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(11)(f) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(f)a loan from a lending institution in its regular course of business on the same terms generally available to persons who are not Judges;