Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(2)(b) in State Commission for Scheduled Castes Act, 2018

(b)the form in which the annual statement of accounts shall be prepared under subsection(2) of section 12;