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State of Rajasthan - Section

Section 22 in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980

22. Miscellaneous

(1)All particulars relating to &terms shall be entered in a separate register which will be in the form of register of civil prisoners and all statistics of detenus shall be shown separately in jail returns.
(2)A copy of the order shall be shown to the dctcnus on their arrival in a jail.
(3)Such other local instruments as may be necessary for the guidance of jail officers may be issued by the Inspector General in consultation with the Government.