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State of Uttar Pradesh - Section

Section 98 in The U.P. Co-operative Societies Rules, 1968

98.

The Chairman of the society or in his absence the Vice-Chairman or in the absence of the both, a member elected by the members present at the meeting shall preside over the meeting:Provided that no person including the Chairman or Vice-chairman shall preside over a meeting when matters in which he has a personal interest are to be discussed.