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Bengal Presidency - Section

Section 1095 in Police Regulations, Bengal , 1943

1095. No forwarding letter in certain cases.

- No forwarding letter or memorandum shall be sent with contingent bills, nomination rolls, indents for stationery, forms, rubber-stamps, travelling allowance bills, periodical returns and statements, Police Gazette notices and other similar papers, unless they contain something that requires explanation. Pension or gratuity rolls, however, shall always be sent with a covering letter.