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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(2)A KUA shall obtain specific permission from the Authority by submitting an application for sharing ofe-KYC data with Sub-KUA and such data may be shared in encrypted form as per the guidelines issued bythe Authority from time to time, with specific consent of Aadhaar number holder.