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[Section 14]
[Entire Act]
State of Bihar - Subsection
Section 14(1) in Rules for the Government Tibbi College, Patna
| Description of fee | By whom payable. | Amount of fee. Rs. | Time of payment. | |
| (i) | Admission fee | By every candidate admitted under Rule 13. | 5. | On or before the 15th July unless any other date has beenfixed by the Selection Committee. |
| (ii) | Tuition fee | (a) By every student of the first year class. | (a) 12 | (a) Monthly on such date as may be fixed by the Principal. |
| (b) By every student of the higher classes. | (b) 24 | (b)Ditto | ||
| (iii) | Athletic club fee. | By every student | 1 | At the beginning of the session each year on such date as maybe fixed by the Principal. |
| (iv) | Students Association fee. | By every student | 1 | Ditto. |