Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 301(4)] [Section 301] [Entire Act]

State of Chattisgarh - Subsection

Section 301(4)(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)until the permission referred to in clause (a) of sub-section (3) has been granted in the manner prescribed by bye-laws;