(2)Where the [Appellate Board or] [Inserted by S.O. 1418(E), dated 28.12.2004 (w.e.f. 1.1.2005). ] Court has ordered the grant of patent to the applicant only for a part of the invention, the new patent granted shall be accorded a number in the same series of numbers accorded to the complete specifications accepted on the same day as the patent is granted.
