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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(a) in The Rajasthan Soil and Water Conservation Rules, 1966

(a)Draft Plan approved by the District Soil Conservation Officer shall be displayed in the Gram Panchayat concerned and in the concerned offices under the supervision and control of the District Soil Conservation Officer, and Panchayat Samiti concerned.