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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(b) in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976

(b)is absent without leave of the Board from more than three consecutive meetings thereof without a cause sufficient in the opinion of the Board to exonerate his absence;