Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55B] [Entire Act] State of Uttar Pradesh - Subsection Section 55B(12) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (12)The amount paid as interim interest shall be deducted from the interest which may be found due to the waqf, trust or endowment on the amount of compensation paid to it.
