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State of Rajasthan - Section

Section 16 in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(16)The Vice-Chancellor shall be entitled to leave as under:-
(a)leave on full pay at the rate of one day for every eleven days of active service; and
(b)leave on half pay at the rate of twenty days for each completed year of service:
Provided that leave on half pay may be commuted as leave on full pay on production of medical certificate.