Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(c) in Tamil Nadu Estates (Supplementary) Act, 1956

(c)the application of the provisions of the Code of Civil Procedure, 1908 (Central Act V of 1908);