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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Rajasthan - Subsection

Section 128(1) in Rajasthan Civil Services (Pension) Rules, 1996

(1)Except in the case of a Government servant to whom the provisions of 33 apply and subject to the provisions of Rules 7 and 90, a pension other than extraordinary pension under Chapter VIII and family pension shall become payable from the date on which a Government servant ceases to be borne on the establishment.