Section 77 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
77. Attachment of loads.
- The employer shall ensure at a construction site of a building or other construction work that-(a)when sling is used to hoist long materials, a lifting beam is used to space the sling legs for proper balance and when a load is suspended at two or more points with slings, the eyes of the lifting legs of such slings are shackled together and such shackle or eyes of the shackled slings are placed on the hook or the eyes of such lifting legs are shackled directly to the hoisting block, ball or balance beam as the case may be;(b)every container or receptacle used for missing or lowering stone, bricks, tiles, slates or other similar objects is also enclosed with the hoist as to prevent the fall of such objects;(c)a loaded wheel barrow placed directly on a platform of a hoist for raising or lowering of such wheel barrows is to secure that such wheel barrows can not move and such platform is enclosed to prevent the fall of the contents kept in such wheel barrows;(d)landings of a hoist are so designed and arranged that building workers on such hoist are not required to lean out into empty space for loading and unloading any material from such hoist.
