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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(h) in Indian Tramways Act, 1886

(h)as to the accidents of which report is to be made to the [Government] [Substituted 'Local Government' by the A.O. 1937.] or as that Government directs;