Supreme Court - Daily Orders
M/S R. L. Traders vs Income Tax Officer Ward 47 (1) on 13 November, 2018
Bench: Ashok Bhushan, Ajay Rastogi
ITEM NO.7 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29085/2018
(Arising out of impugned final judgment and order dated 02-07-2018
in WP(C) No. 6731/2018 passed by the High Court Of Delhi At New
Delhi)
M/S R. L. TRADERS Petitioner(s)
VERSUS
INCOME TAX OFFICER WARD 47 (1) Respondent(s)
(FOR ADMISSION)
Date : 13-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. K. L. Janjani, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending applications, if any, stand disposed of.
(DEEPAK SINGH) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.11.13 17:31:33 IST Reason: