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Supreme Court - Daily Orders

M/S R. L. Traders vs Income Tax Officer Ward 47 (1) on 13 November, 2018

Bench: Ashok Bhushan, Ajay Rastogi

       ITEM NO.7                            COURT NO.14                  SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                  No(s).   29085/2018

       (Arising out of impugned final judgment and order dated 02-07-2018
       in WP(C) No. 6731/2018 passed by the High Court Of Delhi At New
       Delhi)

       M/S R. L. TRADERS                                                  Petitioner(s)

                                                    VERSUS

       INCOME TAX OFFICER WARD 47 (1)                                     Respondent(s)

       (FOR ADMISSION)

       Date : 13-11-2018 This petition was called on for hearing today.

       CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE AJAY RASTOGI


       For Petitioner(s)
                                        Mr. K. L. Janjani, AOR

       For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed.

Pending applications, if any, stand disposed of.

(DEEPAK SINGH) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.11.13 17:31:33 IST Reason: