Kerala High Court
Unknown vs Present on 7 June, 2018
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JUNE 2018 / 17TH JYAISHTA, 1940
WP(C).No. 8685 of 2011
PETITIONER(S)
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1 P.V.KOCHAMMA, W/O.N.C.VELAPPAN,
EANTHALPALAM, PLACHIMADA, KANNIMARI,,
CHITTUR, PALAKKAD.
2 SUNI MOL, D/O.N.C.VELAPPAN,
EANTHALPALAM, PLACHIMADA,
3 MINI MOL, D/O.N.C.VELAPPAN,
EANTHALPALAM, PLACHIMADA,
4 ROSY MOL, D/O.N.C.VELAPPAN,
EANTHALPALAM, PLACHIMADA,, KANNIMARI,
CHITTUR, PALAKKAD.
5 SIBIMON, S/O.N.C.VELAPPAN,
EANTHALPALAM, PLACHIMADA,, KANNIMARI,
CHITTUR,PALAKKAD.
BY ADVS.SRI.P.SANTHALINGAM (SR.)
SRI.S.SHARAN
RESPONDENT(S):
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1. JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, PALAKKAD-678 001.
2. MOOLATHARA SERVICE CO-OPERATIVE
BANK LTD.NO.P 518, MEENAKSHIPURAM,, KANNIMARI,
PALAKKAD, REPRESENTED BY SECRETARY-678 533.
3. THE DISPUTE REDRESSAL OFFICER,
MOOLATHARA SERVICE CO-OPERATIVE, BANK LTD.NO.P 518,
MEENAKSHIPURAM,, KANNIMARI, PALAKKAD -678 533.
TS
WP(C).No. 8685 of 2011
4. NATIONAL BANK FOR AGRICULTURE AND
RURAL DEVELOPMENT, KERALA REGIONAL OFFICE,, PUNNEN ROAD,
P.B.NO.5613, THIRUVANANTHAPURAM,,
REP. BY ITS CHIEF GENERAL MANAGER-695 001.
5. STATE OF KERALA REP. BY SECRETARY
TO GOVERNMENT, DEPARTMENT OF CO-OPERATIVE SOCIETIES,
SECRETARIAT, THIRUVANANTHAPURAM-, 695 001.
R1 & R5 BY SENIOR GOVERNMENT PLEADER SRI.PAUL VARHGESE
R2 & R3 BY ADVS. SRI.G.HARIHARAN
SRI.PRAVEEN.H.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 07-06-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
TS
13.06.2018
Devan Ramachandran, J.
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W.P.(C)No.8685 of 2011 I
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Dated this the 7th day of June, 2018
JUDGMENT
This case has been called several times today. But there is no representation. I think this is perhaps because the petitioners are not interested in prosecuting the matter any further. Therefore, this writ petition is dismissed for non-prosecution.
Sd/-
Devan Ramachandran, Judge tkv