Allahabad High Court
Badri Prasad vs Gyan Prakash And Others on 16 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- FIRST APPEAL No. - 279 of 2010 Petitioner :- Badri Prasad Respondent :- Gyan Prakash And Others Petitioner Counsel :- Manoj Misra Respondent Counsel :- Amit Saxena Hon'ble Prakash Krishna,J.
Connect this appeal with First Appeal No. 1282 of 2008. Admit.
Sri. Amit Saxena, Advocated has accepted the notice on behalf of respondent No. 2.
Issue notice to other respondents.
(Prakash Krishna, J) Order Date :- 16.7.2010 MK/