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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4)(l) in First Statutes of the Indus University, Gujarat, India

(l)the quorum of the meeting shall be minimum four members present in person or through teleconferencing or video conferencing or any other form of distance participation,