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[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 7 in The Punjab Excise Act, 1914

7. Saving of enactments.

- Save as provided by the Scheduled I nothing contained in this Act shall effect the provisions of the [See Customs Act, 1887] [See now the Customs Act, 1962.] (VII of 1878) the Cantonments Act, 1910] or the Indian Tariff Act, 1894 or any rule or order made there under.