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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Sikkim - Subsection

Section 41(4) in Vinayaka Missions Sikkim University Act, 2008

(4)Not exceeding 75 percent of the incomes received from the endowment fund shall be used for the purposes of development works of the University. The remaining 25 percent shall be reinvested into the endowment fund.