Bombay High Court
Dhanaji Balaram Patil vs The Assistant Controller Of Cidco Ltd. ... on 22 October, 2021
Bench: A.A. Sayed, Anil Laxman Pansare
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4656 OF 2021
Dhanaji Balaram Patil ....PETITIONER
V/S
The Assistant Controller Of Cidco Ltd. And Ors
....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE A.A. SAYED & HON'BLE SHRI JUSTICE ANIL LAXMAN PANSARE, JJ DATE : 22nd October, 2021 P.C. :
Due to paucity of time, stand over to 26/11/2021. Interim order, if any, to continue till then.
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