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Bombay High Court

Dhanaji Balaram Patil vs The Assistant Controller Of Cidco Ltd. ... on 22 October, 2021

Bench: A.A. Sayed, Anil Laxman Pansare

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4656 OF 2021

 Dhanaji Balaram Patil                          ....PETITIONER
             V/S
 The Assistant Controller Of Cidco Ltd. And Ors
                                             ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE A.A. SAYED & HON'BLE SHRI JUSTICE ANIL LAXMAN PANSARE, JJ DATE : 22nd October, 2021 P.C. :

Due to paucity of time, stand over to 26/11/2021. Interim order, if any, to continue till then.
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