Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 8 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

8. Source of Selection.

- Selection for appointment to the posts as specified in column Number 2 of Schedule-I, after the commencement of these Rules, shall be made on the recommendation of the committee referred to in Rule 10 among the persons mentioned in column number 3 of Schedule-I who hold lien on the post or who have been appointed on regular basis, on the post before joining duty in the SSB:Provided, that the Government may decide to fill up any post as specified in column number 2 of Section-A of Schedule-I by deputation of officers having special or technical qualification for the job, from any department of the Rajasthan Government in the State.