Karnataka High Court
M/S Tvs Electronics Ltd Rep By Its ... vs M/S Cerebra Integrated Technologies ... on 8 August, 2008
Author: K.L.Manjunath
Bench: K.L.Manjunath
IN THE HIGH SOUR? OF KARN%TAKR R? B%NGRLOR£
DATES THIS ?HE 8fi{DAY OF AUGUST, 2688 f
PRESENT:
THE HON'BLE MR. JUSTECE K.L. MANJUwaiH;w "
AND
THE HGN'BLE MR. JUSTICE A sf?éCBHA9gR£ :"H
ORIGINAL 319$ A99EAi.$c,7 Q§*§D'b
BE$WEEN:
M/S. TVS Electronics Ltd,}xV' , ,
Rep. by its authfirizedfsignatgfyvx '"
S.Venkatakrishfian§.' ' i " " *"
Havifig off1ce"a:;i_fi
Jayaiakshmi Road},
No.24, Haddgwé Road,
Nungambafikamg*u}_ 1]' _»_ _
chenna;_gQo_gQg;%y,'<_"g_W_' - ... APPELLANT/S
{By Sri. M;M;swamy{TAd§:j'
AND:
;1M/§.,$ére§fa integrated §echnologies Ltd.,
Vap,.by,itS<Chairman/Managing Director,
V.Ranganatha§,f,g
No.2%,"12th Maggy :5' Bieck,
'*Rajaji§ag§m; ,
Eangalore;_
~7QgKg:natakag56o 910. ... R§SPONDENTfS
"4.i§y.$f:. A.K.Lakshmanan, Adv.§
*-it'-3:'-5:
' This OSA is filed u/Sec. $83 of the Comganias
' *._£¢t, 1956 rfw. Section 4 cf the Karnataka High Court
« fiat, 1&6}, againat the Grder dt. 11.7.2Gfl5 gassed in
Comyany Petitian No.2§3f2GGé.
Thig OSA caming on for Final Hearing, thia day
Manjunath J., delivered the following: ' v
JUDGMENT
The learned counsel for the a§peiiafifijs&bmit3 that the appeal :3 settied ofit :§f~9t$e. C§uft *afié request the Caurt ta dismia$'tbe appeal a$c¢;ding1y. In the circumstances, Eh? appeal is di$mi33ed as settled Gut of the Cc@rt§ j{} Sd/...
Judge Kam?."~