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[Cites 0, Cited by 0] [Section 317(1)] [Section 317] [Entire Act]

NCT Delhi - Subsection

Section 317(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)overhang, jut or project into, or in any way encroach upon, and obstruct in any way the safe or convenient passage of the public along, any street, or