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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(i) in The Orissa Municipal Corporation Act, 2003

(i)the construction, establishment, maintenance and development of hospitals, dispensaries, old age home, sanatorium, leprosy asylums and rescue house for the care of persons who are infirm, sick or incurable, or institutions for the care and training of blind, deaf, mute or otherwise disable persons or handicapped children within or outside the city;