Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(i) in Telangana Transplantation of Human Organs Act, 1995 (i)"human organ" means any part of a human body consisting or a structured arrangement of tissues which, if wholly removed, cannot be replicated by the body;
